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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Assam - Subsection

Section 90(16) in Assam Panchayat Act, 1994

(16)Education. - (i) promotion of educational activities including the establishment and maintenance of primary and secondary schools;
(ii)planning of programmes for Adult Education and library facilities;
(iii)extension work of propagation of science and technology to rural areas;
(iv)survey and evaluation of educational activities;
(v)establishment and maintenance of general hostels, ashrams, schools and orphanages.