Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Goa - Subsection Section 28(4) in The Goa Tax on Entry of Goods Act, 2000 (4)The appeal shall be in the prescribed form and shall be verified in the prescribed manner.
