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Supreme Court - Daily Orders

Union Of India vs M. Thiyagarajan on 19 April, 2017

Bench: S.A. Bobde, L. Nageswara Rao

                                             IN THE SUPREME COURT OF INDIA

                                             CIVIL APPELLATE JURISDICTION

                                         REVIEW PETITION (C) NO.524 OF 2017
                                                          IN
                                     SPECIAL LEAVE PETITION (C) NO.22931 OF 2014


                         UNION OF INDIA AND ORS                                   PETITIONER(S)

                                                          VERSUS

                         M. THIYAGARAJAN                                          RESPONDENT(S)

                         WITH
                         R.P.(C) NO.530/2017 IN SLP(C) NO.20656/2014

                                                        O R D E R

Delay condoned.

Application for hearing in open Court is rejected. We have perused the Review Petitions and the connected papers.

We do not find any error in the common order impugned, much less an apparent error on the face of the record, so as to call for its review.

The Review Petitions are, accordingly, dismissed.

....................J [S. A. BOBDE] ....................J [L. NAGESWARA RAO] New Delhi;

Signature Not Verified

APRIL 19, 2017.

Digitally signed by
SANJAY KUMAR
Date: 2017.04.21
17:11:35 IST
Reason:
CHAMBER MATTER                                          SECTION XII

                  S U P R E M E C O U R T O F     I N D I A
                          RECORD OF PROCEEDINGS

R.P.(C) No.524/2017 In SLP(C) No.22931/2014 UNION OF INDIA AND ORS Petitioner(s) VERSUS M. THIYAGARAJAN Respondent(s) (With appln. (s) for c/delay in filing review petition and office report) WITH R.P.(C) No.530/2017 In SLP(C) No.20656/2014 (With appln.(s) for hearing in open court and c/delay in filing review petition and Office Report) Date : 19/04/2017 These petitions were circulated today. CORAM :

HON'BLE MR. JUSTICE S.A. BOBDE HON'BLE MR. JUSTICE L. NAGESWARA RAO By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
Application for hearing in open Court is rejected. The Review Petitions are dismissed in terms of the signed order.
(Sanjay Kumar-II) (Indu Pokhriyal) Court Master Court Master (Signed Order is placed on the file)