Supreme Court - Daily Orders
Union Of India vs M. Thiyagarajan on 19 April, 2017
Bench: S.A. Bobde, L. Nageswara Rao
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NO.524 OF 2017
IN
SPECIAL LEAVE PETITION (C) NO.22931 OF 2014
UNION OF INDIA AND ORS PETITIONER(S)
VERSUS
M. THIYAGARAJAN RESPONDENT(S)
WITH
R.P.(C) NO.530/2017 IN SLP(C) NO.20656/2014
O R D E R
Delay condoned.
Application for hearing in open Court is rejected. We have perused the Review Petitions and the connected papers.
We do not find any error in the common order impugned, much less an apparent error on the face of the record, so as to call for its review.
The Review Petitions are, accordingly, dismissed.
....................J [S. A. BOBDE] ....................J [L. NAGESWARA RAO] New Delhi;
Signature Not VerifiedAPRIL 19, 2017.
Digitally signed by SANJAY KUMAR Date: 2017.04.21 17:11:35 IST Reason: CHAMBER MATTER SECTION XII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
R.P.(C) No.524/2017 In SLP(C) No.22931/2014 UNION OF INDIA AND ORS Petitioner(s) VERSUS M. THIYAGARAJAN Respondent(s) (With appln. (s) for c/delay in filing review petition and office report) WITH R.P.(C) No.530/2017 In SLP(C) No.20656/2014 (With appln.(s) for hearing in open court and c/delay in filing review petition and Office Report) Date : 19/04/2017 These petitions were circulated today. CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE HON'BLE MR. JUSTICE L. NAGESWARA RAO By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
Application for hearing in open Court is rejected. The Review Petitions are dismissed in terms of the signed order.
(Sanjay Kumar-II) (Indu Pokhriyal) Court Master Court Master (Signed Order is placed on the file)