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[Cites 0, Cited by 1] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(2) in The Delhi Excise Act, 2009

(2)The Deputy Commissioner shall, within the limits of his jurisdiction, exercise such powers and perform such duties and functions as are assigned by or under the provisions of this Act subject to such control as the Government may from time to time direct.