Supreme Court - Daily Orders
Revenue Bar Association vs Union Of India on 17 September, 2021
Bench: S. Abdul Nazeer, Krishna Murari
ITEM NO.35 Court 7 (Video Conferencing) SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).11021-11022/2020
(Arising out of impugned final judgment and order dated 20-09-2019
in WP Nos. 24117/2018 and 24118/2018 passed by the High Court of
Judicature at Madras)
REVENUE BAR ASSOCIATION Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 17-09-2021 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE KRISHNA MURARI
For Petitioner(s) Mr. Arvind Datar,Sr.Adv.
Mr. Rahul Unnikrishnan,Adv.
Mr. T. V. S. Raghavendra Sreyas, AOR
Mr. Naveen Hegde,Adv.
Mr. Siddharth Vasudev,Adv.
Mr. Navdeep Singh,Adv.
Ms. Gayatri Gulati,Adv.
For Respondent(s) Mr. Tushar Mehta,SG
Mr. S.V.Raju,ASG
Mr. M.K.Maroria, AOR
Mr. Rajat Nair,Adv.
Ms. Shradha Deshmukh,Adv.
Mr. Ankur Talwar,Adv.
Ms. Chinmayee Chandra,Adv.
Mr. Kanu Agarwal,Adv.
For Mr. B. Krishna Prasad, AOR
Mr. Amit Anand Tiwari,AAG
Dr. Joseph Aristotle S., AOR
Ms. Preeti Singh,Adv.
Ms. Ripul Swati Kumari,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified List these petitions along with Writ Petition Digitally signed by Anita Malhotra Date: 2021.09.18 12:47:13 IST (Civil)No.775 of 2021.
Reason:
(ANITA MALHOTRA) (KAMLESH RAWAT)
COURT MASTER COURT MASTER