Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Punjab - Subsection Section 9(iv) in Punjab Transport Scheme, 2018 (iv)Undertake to be part of a common digital platform with requisite devices on board, to enable issuance of common tickets/passes for passengers travelling on stage carriages in the State of Punjab.
