Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act] State of Uttar Pradesh - Subsection Section 11(2)(n) in The U.P. State Council Of Higher Education Act, 1995 (n)to work in liaison with the University Grants Commission, All India Council for Technical Education and other central agencies in relation to higher education.