Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 561] [Entire Act] State of Odisha - Subsection Section 561(4) in The Orissa Municipal Corporation Act, 2003 (4)Any person contravening any provision of this Section may be summarily removed by the Commissioner or by any Corporation Officer or employee.
