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State of Rajasthan - Section

Section 205 in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

205. Printing, publication or circulation of report prior to its presentation to House.

- The Speaker may, on a request being made to him and when the House is not in session, order the printing publication or circulation of a report of Committee although it has not been presented to the House. In that case the report shall be presented to the House during its next session at the first convenient opportunity.