Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 295(2)] [Section 295] [Entire Act] Union of India - Subsection Section 295(2)(f) in The Income Tax Act, 1961 (f)the manner in which and the period to which any such income as is referred to in section 180 may be allocated;