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State of Tamilnadu - Section

Section 57 in Tamil Nadu Estates (Abolition and Conversion Into Ryotwari) Act, 1948

57. Peshkash, jodi and quit-rent.

- Peshkash, jodi or quit rent, as the case may be, in respect of an estate shall cease to accrue with effect from the end of the fasli year immediately preceding the notified date.