Section 21 in Andhra Pradesh Borstal Schools Act, 1925
21. Minimum age-limit of adolescents in areas to which the Andhra Pradesh (Andhra Area) Children Act, 1920 has not been extended
In areas to which the Andhra Pradesh (Andhra Area) Children Act, 1920, has not been extended, the figure 16 appearing in section 2(1) of the Act shall be read as 15.
