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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(f) in The Bihar Gramdan Rules, 1966

(f)"Schedule" means a Schedule appended to these Rules;
(ff)[ "Gramdan Confirmation Officer" means person or persons to whom, the Chairman of the Bihar Bhoodan Yagna Committee, may by notification in the Official Gazette, delegate any or all of his powers and functions under this Act] [Added by Notification No. 95-LR-132, dated 29th August, 1973.];