Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act] State of Puducherry - Subsection Section 23(1)(a) in Puducherry Town and Country Planning Act, 1969 (a)if within the period prescribed or within such period which the Government has extended no Development Plan has been prepared; or