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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Jharkhand - Subsection

Section 53(1)(A) in The Jharkhand Agricultural Produce Markets Rules, 2000

(A)any gift, offer or promise by a candidate or his agent or by any other person with the consent of a candidate or his agent or any gratification, to any person whomsoever, with the object, directly or indirectly, of inducing-