Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 14 in Maharashtra Ferries and Inland Vessels Act, 1868 14. [Penalty for carrying passengers, etc., without licence] Rep. [Bombay 12 of 1942.] [This Act was re-enacted by Bombay 55 of 1947, Section 2]
