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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(3) in Chhattisgarh Municipal Revenue (Establishment of Regulatory Commission) Act, 2011

(3)The Selection Committee shall finalize the selection of the Chairperson and the Members within three months from the date on which the reference is made to it.