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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1)(d) in The General Provident Fund (Central Service) Rules, 1960

(d)[ meeting the cost of consumer durables such as TV, VCR/VCP, washing machines, cooking range, geysers and computers.] [Inserted vide Notification No, 20 (2)/92-P, & P,W, (E)/(A), dated the 28th December, 1995, published as S.O. No, 379 in the Gazette of India, dated the 10th February, 1996.]