Section 16(1)(vi) in Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(1)(vi) in Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

(vi)Non Creamy Layer (NCL) certificate of the family, issued after 1st April of the relevant academic year, by the authority empowered by the State Government in this behalf,

Legal Document View

Unlock Advanced Research with PRISMAI

State of Gujarat - Subsection

Section 16(1)(vi) in Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013