Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Odisha - Subsection Section 28(b) in The Orissa Municipal Employees' Pension Rules, 1989 (b)of accepting another appointment or transfer to another establishment even on a lower pay, if offered and continuing to count his previous service for pension.
