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[Cites 0, Cited by 0] [Section 28B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28B(3) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(3)All Gaon Satnajs constituted under this Act before its amendment by the Uttar Pradesh Kshettra Samitis and Zila Parishads Adhiniyam, 1961, shall cease to exist and any reference in any other law for the time being in force or any notification, rule or order issued under this Act or such law or in any contract or other document to any Gaon Samaj shall, in so far as may be, be deemed to be a reference to the Gaon Sabha established for the area of such Gaon Samaj.