Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19A(9)] [Section 19A] [Entire Act] State of Andhra Pradesh - Subsection Section 19A(9)(ii) in Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938 (ii)if a court having jurisdiction has passed an order under clause (a) of sub section (4) in respect of such debt.