Allahabad High Court
Bhairav Prasad vs State Of U.P. And Others on 16 July, 2013
Author: Anjani Kumar Mishra
Bench: Anjani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 11993 of 2006 Petitioner :- Bhairav Prasad Respondent :- State Of U.P. And Others Counsel for Petitioner :- Rakesh Kumar Yadav,Darwari Lal Counsel for Respondent :- C.S.C.,N. Mishra,Shashi Kant Hon'ble Satya Poot Mehrotra,J.
Hon'ble Anjani Kumar Mishra,J.
The Case called out in the revised list.
The Court has waited for some time.
However, none has appeared for the Petitioner.
In the circumstances, the Court has no option but to dismiss the Writ Petition for want of prosecution.
The Writ Petition is accordingly dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 16.7.2013 Priyanka