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Allahabad High Court

Bhairav Prasad vs State Of U.P. And Others on 16 July, 2013

Author: Anjani Kumar Mishra

Bench: Anjani Kumar Mishra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 11993 of 2006
 

 
Petitioner :- Bhairav Prasad
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Rakesh Kumar Yadav,Darwari Lal
 
Counsel for Respondent :- C.S.C.,N. Mishra,Shashi Kant
 

 
Hon'ble Satya Poot Mehrotra,J.
 

Hon'ble Anjani Kumar Mishra,J.

       The Case called out in the revised list.

       The Court has waited for some time.

       However, none has appeared for the Petitioner.

       In the circumstances, the Court has no option but to dismiss the Writ Petition for want of prosecution.

       The Writ Petition is accordingly dismissed for want of prosecution.

       Interim order, if any, stands vacated.

Order Date :- 16.7.2013 Priyanka