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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(1) in THE INDUSTRIAL RELATIONS CODE, 2020

(1)Sections 67 to 69 (both inclusive) shall not apply to industrial establishments to which Chapter X applies; or
(a)to industrial establishments in which less than fifty workers on an average per working day have been employed in the preceding calendar month; or
(b)to industrial establishments which are of a seasonal character or in which work is performed intermittently.