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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(1)(ii) in The Bonded Labour System (Abolition) Ordinance, 1975

(ii)has failed to pay more than two consecutive installments of the proportionate cost of works or of the special loan, as the case may be; or