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State of Punjab - Section

Section 45 in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986

45. General Regulations relating to leave, Admissibility of leave.

- The admissibility of leave of all kinds to any employee of the Corporation shall be governed by the Rules in Punjab Civil Services Rules, Volume I, Part I; as amended from time to time.Admissibility of Joining Time. - The admissibility of joining time to an employee of the Corporation shall be governed by the Rules in Punjab Civil Services Rules Volume I, Part I, as amended from time to time.