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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 46(1)(vii) in Jammu and Kashmir Panchayati Raj Act, 1989

(vii)to undertake special measures for alleviating poverty and employment generation and extending assistance to Halqa Panchayats in this behalf ;