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[Cites 0, Cited by 0] [Section 100(1)] [Section 100] [Entire Act]

State of Haryana - Subsection

Section 100(1)(v) in Punjab Cinemas (Regulation) Rules, 1952

(v)The minimum distance between the video-screen or television and the front row of seats shall not be less than 2.40 metres and no person shall be admitted within such space.