Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(19) in The Central Electricity Authority (Technical Standards for Connectivity to the Grid) Regulations, 2007

(19)"Maximum Continuous Rating" (MCR) of a generating u$it means the maximum continuous output in MW at the generator terminals guaranteed by the manufacturer at rated parameters;