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State of Punjab - Section

Section 9 in Punjab Detenus (Conditions of Detention) Order, 1981

9. Furniture.

- All detenus shall be supplied with the following furniture :-
(1) Charpoy one
(2) Wooden chair one
(3) Wooden teapoy one
(4) Writing table one
(5) Shelf cup board or Almirah one
(6) Mosquiyo net one
Provided that special class detenus will be at library to supplement the aforesaid furniture by other articles within reasonable limits at their own cost.
(2)All detenus may also be provided with electric fans, wherever possible.