Punjab-Haryana High Court
Gourav Juneja vs Seema And Anr on 3 October, 2018
Author: Jaishree Thakur
Bench: Jaishree Thakur
CRR(F)-276-2015 -1-
IN THE HIGH COURT FOR THE STATES OF PUNJAB AND
HARYANA AT CHANDIGARH
CRR(F) No.276 of 2015 (O&M)
Date of Decision: October 3, 2018
Gourav Juneja
...Petitioner
Versus
Seema and another
...Respondents
CORAM:- HON'BLE MS. JUSTICE JAISHREE THAKUR
Present:- Mr. N.S. Shekhawat, Advocate
for the petitioner.
Mr. Akshay Jindal, Advocate
for the respondents.
********
JAISHREE THAKUR, J.
For orders, see detailed order of even date passed in CRR(F) No.205 of 2015 titled as "Seema and another vs. Gourav Juneja".
(JAISHREE THAKUR)
October 3 , 2018 JUDGE
vijay saini
Whether speaking/reasoned Yes/No
Whether reportable Yes/No
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