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Punjab-Haryana High Court

Gourav Juneja vs Seema And Anr on 3 October, 2018

Author: Jaishree Thakur

Bench: Jaishree Thakur

CRR(F)-276-2015                                                                     -1-




      IN THE HIGH COURT FOR THE STATES OF PUNJAB AND
                  HARYANA AT CHANDIGARH


                                                CRR(F) No.276 of 2015 (O&M)
                                                Date of Decision: October 3, 2018

Gourav Juneja

                                                                         ...Petitioner

                                              Versus


Seema and another
                                                                      ...Respondents


CORAM:- HON'BLE MS. JUSTICE JAISHREE THAKUR

Present:-         Mr. N.S. Shekhawat, Advocate
                  for the petitioner.

                  Mr. Akshay Jindal, Advocate
                  for the respondents.


                                          ********

JAISHREE THAKUR, J.

For orders, see detailed order of even date passed in CRR(F) No.205 of 2015 titled as "Seema and another vs. Gourav Juneja".





                                                       (JAISHREE THAKUR)
October 3 , 2018                                             JUDGE
vijay saini


Whether speaking/reasoned                                  Yes/No
Whether reportable                                         Yes/No




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