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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Sikkim - Subsection

Section 12(1)(i) in Sikkim Agricultural Land Ceiling and Reforms Act, 1977

(i)[ for the first twenty standard acres, an amount being two hundred times the land revenue payable for such land; [Substituted by Section 10 of the S.A.L.C. & R. (Amd.) Act No. 2 of 1978 (w.e.f. 22.6.78).]