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[Cites 0, Cited by 0] [Section 93(8)] [Section 93] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 93(8)(v) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(v)The holder of a decree attached under this sub-rule shall give the Recovery Officer executing the decree such information and aid as may reasonable be required.