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[Cites 0, Cited by 0] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(2) in The Spices Board Act, 1986

(2)In particular and without prejudice to the generality of the foregoing power, such regulations may provide for all or any of the following matters, namely:-
(a)the terms and conditions of service of the Secretary and other officers and employees of the Board under sub-section (2) of section 4; and
(b)the terms and conditions under which the certificate may be granted under sub-section (2) of section 12.