Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11B] [Entire Act] State of Odisha - Subsection Section 11B(3) in The Shri Jagannath Temple Rules, 1960 (3)All objections under Sub-rule (1) shall be filed within one month from the date of such affixture or publication whichever is later.
