Himachal Pradesh High Court
Jagiri Lal vs . Om Prakash @ Om Kishan And Anr. on 7 April, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Jagiri Lal Vs. Om Prakash @ Om Kishan and anr.
.
C.R No.74 of 2021 7.4.2022 Present: Mr. Paras Ram, Advocate, vice Mr. B.R. Kashyap, Advocate, for the petitioner.
Respondents No.1 and 2 are stated to have been unserved as they were not found on the given address despite several visits.
Let fresh steps for the service of both the respondents by furnishing their present address alongwith fresh process fee be taken within two weeks. Thereafter, notice to the said respondents be issued, returnable for 3.6.2022.
List on 3.6.2022.
(Ajay Mohan Goel) Judge 7th April, 2022 (mamta) ::: Downloaded on - 08/04/2022 20:11:21 :::CIS