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Himachal Pradesh High Court

Karma Industries vs . L.S. Industries on 19 July, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

.

Karma Industries vs. L.S. Industries Co. Petition No.14 of 2014 19.07.2023 Present: Mr. Pawan Gautam, Advocate, for the petitioner.

Mr. Gaurav Sharma, Advocate, for the respondent.

Since, brief of leaned counsel representing the respondent is not complete, prayer has been made for adjournment. Allowed, as not opposed.

List after four weeks.

(Sandeep Sharma) Judge 19th July, 2023 (reena) ::: Downloaded on - 20/07/2023 20:44:37 :::CIS