Section 45H(4)(a) in The Government Of National Capital Territory Of Delhi Act, 1991

[Cites 0, Cited by 0] [Section 45H(4)] [Section 45H] [Entire Act]

(a)make recommendations to the Lieutenant Governor for framing policies on—

(i)stability of tenure of posting of officers and other employees;

(ii)rotational transfers and postings from sensitive to non-sensitive posts and vice-versa;

(iii)determining suitability of officer for posting as Head of the Department;

(iv)transfers and postings of all officers and other employees serving in the affairs of the Government of National Capital Territory of Delhi;

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