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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(h) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(h)"gorucharan forest" means any forest land settled and set aside by the State Government for the purpose of grazing of cattle of the adjoining villages;