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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(2) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982

(2)The market committee may grant to a non-official member such travelling allowance as may be determined by it with the approval of the Board to meet expenditure that may be incurred by him for attending to the business of the market committee :Provided that no such travelling allowance shall be paid for attending a meeting of the market committee held in the market area.Explanation.— For the purpose of this sub-rule a non-official member means a member who has been appointed to represent the small growers or agriculturists or licensed traders.