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State of Uttar Pradesh - Section

Section 17 in U.P. Industries Services Rules, 1993

17. Combined select list.

- If in any year of recruitment appointment has to be made both by direct recruitment and by promotion for any category of post a combined select list shall be prepared by taking the names of candidates from the relevant list in such manner that the prescribed percentage is maintained, the first name in the list being of the person to be appointed by promotion.