Section 19(1) in Purba Medinipur University Act, 2017
(1)Subject to the supervision direction and general control of the Vice. Chancellor, the Finance Officer shall be in charge of the administration of the funds, the finances and the properties and assets of the University and of all trusts and endowments: and he shall take special interest in activities that aim at raising funds for the purposes of the University and for augmenting the resources of the University.
