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[Cites 0, Cited by 0] [Section 53A(1)] [Section 53A] [Entire Act]

State of Chattisgarh - Subsection

Section 53A(1)(a) in The Chhattisgarh Co-Operative Societies Act, 1960

(a)from the date of election of a committee at the general meeting in case of (i) above;