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[Cites 0, Cited by 0] [Section 91(3)] [Section 91] [Entire Act]

State of Tamilnadu - Subsection

Section 91(3)(b) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(b)[ Dry chemical powder shall be of 5 Kilogram size or above, I.S. 2171-1985:] [Substituted by G. O. Ms. 3436, Home, dated 1st December 1986.]