Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 67 in The Medical Council Of India Regulations, 2000

67. Residuary provision .-Matters relating to the conditions of service of the Registrar and other employees of the Council with, respect to which no express provisional has been made in the regulations shall be as per the rules applicable to officers and employees of Central Government.

FORM A[See regulation 64 (1)]Application Form For Registration In The Indian Medical Register