Patna High Court - Orders
Brajesh Prasad vs The State Of Bihar & Anr. on 21 June, 2012
Author: Shivaji Pandey
Bench: Shivaji Pandey
Patna High Court Cr.Misc. No.2614 of 2011 (3) dt.21-06-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.2614 of 2011
======================================================
Brajesh Prasad
.... .... Petitioner/s
Versus
The State Of Bihar & Anr.
.... .... Opposite Party/s
======================================================
Appearance :
For the Petitioner/s : Mr.
For the Opposite Party/s : Mr.
======================================================
CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
ORAL ORDER
3 21-06-2012The counsel for the petitioner has pointed that due to inadvertence in second paragraph of the order dated 27.2.2012 in place of "498A" it has wrongly been typed as "198A".
Hence, the order dated 27.2.2012 is modified to the extent that in place of "198A" it be read as "498A".
(Shivaji Pandey, J) Mahesh/-