Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act] State of Bihar - Subsection Section 41(2)(iv) in The Bihar (Coal Mining) Area Development Authority Act, 1986 (iv)lay-out of new streets or roads, construction, diversion, extension, alteration, improvement and stopping up of streets, roads and communications;