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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Jharkhand - Subsection

Section 79(27) in Bihar Education Code, 1961

(27)to grant free-studentships to time-expired scholars in the highest class of Government High/Higher Secondary schools for the period between the close of the calendar year previous to that in which they appear at the Secondary School/ Higher Secondary Examination and the date of that examination and to grant free tuition in accordance with the Article 641 to time-expired upper primary and lower primary scholars in Government Middle schools;