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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Manipur - Subsection

Section 17(1)(a) in Manipur Societies Registration Act, 1989

(a)a list of the names, addresses and occupations of the members of the new governing body, the President, the Secretary and of other office bearers of the society;