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[Cites 0, Cited by 0] [Section 318(1)] [Section 318] [Entire Act]

Nagpur Province - Subsection

Section 318(1)(a) in The City of Nagpur Corporation Act, 1948

(a)[ with the sanction of the Corporation determine the name by which any street shall be known] [Clause (a) was inserted by Maharashtra 26 of 1999, Section 68(b).];